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Yogendra Kumar Tripathi vs U.P.S.R.T.C. & Another
2016 Latest Caselaw 6060 ALL

Citation : 2016 Latest Caselaw 6060 ALL
Judgement Date : 21 September, 2016

Allahabad High Court
Yogendra Kumar Tripathi vs U.P.S.R.T.C. & Another on 21 September, 2016
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 41040 of 1998
 

 
Petitioner :- Yogendra Kumar Tripathi
 
Respondent :- U.P.S.R.T.C. & Another
 
Counsel for Petitioner :- K.M.Misra,A.Khare
 
Counsel for Respondent :- Samir Sharma,S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Passed over on the illness slip of Sri K.M. Misra, learned counsel for the petitioner.

Order Date :- 21.9.2016

AU

 

 

 
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