Prasant Gupta vs State Of U.P. And 3 Others
2016 Latest Caselaw 6043 ALL

Citation : 2016 Latest Caselaw 6043 ALL
Judgement Date : 21 September, 2016

Allahabad High Court

Prasant Gupta vs State Of U.P. And 3 Others on 21 September, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 27581 of 2016
 

 
Applicant :- Prasant Gupta
 
Opposite Party :- State Of U.P. And 3 Others
 
Counsel for Applicant :- Satyendra Narayan Singh
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Naheed Ara Moonis,J.

At the request of learned counsel for the applicant, let the case be put up on 26.9.2016 as unlisted, if possible, before another Bench.

Order Date :- 21.9.2016

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