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Chandra Kanta vs Divisional Manager, Life ...
2016 Latest Caselaw 6021 ALL

Citation : 2016 Latest Caselaw 6021 ALL
Judgement Date : 20 September, 2016

Allahabad High Court
Chandra Kanta vs Divisional Manager, Life ... on 20 September, 2016
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 16347 of 2016
 

 
Petitioner :- Chandra Kanta
 
Respondent :- Divisional Manager, Life Insurance Corporation And Another
 
Counsel for Petitioner :- Ram Prakash
 
Counsel for Respondent :- Manish Goyal,S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

As prayed by the learned counsel for the petitioner, the matter is passed over.

List this case in the next cause list.

Order Date :- 20.9.2016

AU

 

 

 
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