H.C.471 Swaran Singh vs Director General Of Police,U.P. & ...
2016 Latest Caselaw 6000 ALL

Citation : 2016 Latest Caselaw 6000 ALL
Judgement Date : 20 September, 2016

Allahabad High Court

H.C.471 Swaran Singh vs Director General Of Police,U.P. & ... on 20 September, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 1827 of 1999
 

 
Petitioner :- H.C.471 Swaran Singh
 
Respondent :- Director General Of Police,U.P. & Others
 
Counsel for Petitioner :- S.M.Yadav,P.P.Yadav,Prem Prakash
 
Counsel for Respondent :- C.S.C.,S. Singh
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Amendment application was allowed on 26.05.2016 and three days time was granted to the learned counsel for the petitioner to carry out the necessary amendment in the relief of the writ petition.

Learned counsel for the petitioner prays for and is granted ten days further time to carry out the necessary amendment in compliance of the order dated 26.05.2016.

List this case after ten days.

Order Date :- 20.9.2016

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