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Allahabad Milk Supply Workers ... vs State Of U.P. And 4 Others
2016 Latest Caselaw 5981 ALL

Citation : 2016 Latest Caselaw 5981 ALL
Judgement Date : 20 September, 2016

Allahabad High Court
Allahabad Milk Supply Workers ... vs State Of U.P. And 4 Others on 20 September, 2016
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 16350 of 2016
 

 
Petitioner :- Allahabad Milk Supply Workers Union And 3 Others
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Sushil Kumar Srivastava
 
Counsel for Respondent :- C.S.C.,Ganesh Datt Mishra,Sachindra Upadhyay
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Learned counsel for the petitioner seeks three weeks time to file rejoinder affidavit to the counter affidavit filed on behalf of respondent no.5.

Sri G.D. Mishra appearing for respondent nos.3 and 4 seeks time to file counter affidavit. He may file counter affidavit within the same period.

List this case after expiry of the said period.

Order Date :- 20.9.2016

AU

 

 

 
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