Citation : 2016 Latest Caselaw 5979 ALL
Judgement Date : 20 September, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 59 Case :- WRIT - A No. - 1432 of 2016 Petitioner :- Jasvir Singh And Another Respondent :- Punjab National Bank And 5 Others Counsel for Petitioner :- Vijay Kumar Mahendra Counsel for Respondent :- Sanjai Singh,H R S Bist,Hansraj Singh Bist,S.C. Hon'ble Pradeep Kumar Singh Baghel,J.
On 09.08.2016 no more time was granted to the learned counsel for the respondent to file counter affidavit.
Learned counsel for the petitioner states that he has not received any counter affidavit.
Sri Sanjai Singh, learned counsel for the respondent has sent his illness slip. Matter is passed over.
List this case in the next cause list among top ten case.
Order Date :- 20.9.2016
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