Jokhu Yadav And Another vs State Of U.P.
2016 Latest Caselaw 5976 ALL

Citation : 2016 Latest Caselaw 5976 ALL
Judgement Date : 20 September, 2016

Allahabad High Court

Jokhu Yadav And Another vs State Of U.P. on 20 September, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL No. - 4240 of 2016
 

 
Appellant :- Jokhu Yadav And Another
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Santosh Kumar Tiwari
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Pratyush Kumar,J.

Learned counsel for the appellants states that the appeal has been wrongly listed before this Court.

List on 29.9.2016 before appropriate Court.

However, this matter shall not be treated as tied up/part heard to this Bench.

Order Date :- 20.9.2016

G.S

Download the LatestLaws.com Mobile App