Saran vs State Of U.P.
2016 Latest Caselaw 5960 ALL

Citation : 2016 Latest Caselaw 5960 ALL
Judgement Date : 19 September, 2016

Allahabad High Court

Saran vs State Of U.P. on 19 September, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 25286 of 2016
 

 
Applicant :- Saran
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Sunil Kumar
 
Counsel for Opposite Party :- G.A.,Ramashanker Mishra,Vindeshwari Prasad
 

 
Hon'ble Pratyush Kumar,J.

As prayed on behalf of complainant, put up tomorrow i.e 20.9.2016 in the additional cause list.

Order Date :- 19.9.2016

G.S

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