Anirudh Prasad Vishwakarma vs State Of U.P. And 3 Ors.
2016 Latest Caselaw 5930 ALL

Citation : 2016 Latest Caselaw 5930 ALL
Judgement Date : 19 September, 2016

Allahabad High Court

Anirudh Prasad Vishwakarma vs State Of U.P. And 3 Ors. on 19 September, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 33516 of 2016
 

 
Petitioner :- Anirudh Prasad Vishwakarma
 
Respondent :- State Of U.P. And 3 Ors.
 
Counsel for Petitioner :- Ranjeet Kumar Mishra
 
Counsel for Respondent :- C.S.C.,Sunil Kumar Misra
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Passed over on the illness slip of Sri Sunil Kumar Misra, learned counsel for the respondent.

List in the next cause list.

Order Date :- 19.9.2016

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