Niranjan Lal Srivastav vs State Of U.P.And 2 Others
2016 Latest Caselaw 5925 ALL

Citation : 2016 Latest Caselaw 5925 ALL
Judgement Date : 19 September, 2016

Allahabad High Court

Niranjan Lal Srivastav vs State Of U.P.And 2 Others on 19 September, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 11321 of 2016
 

 
Petitioner :- Niranjan Lal Srivastav
 
Respondent :- State Of U.P.And 2 Others
 
Counsel for Petitioner :- Prem Narain Dwivedi
 
Counsel for Respondent :- C.S.C.,Raj Mani Yadav
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

On the request of the learned Standing Counsel, the matter is adjourned.

List in the next cause list.

Order Date :- 19.9.2016

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