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Ved Prakash vs State Of U.P. And 4 Ors.
2016 Latest Caselaw 5920 ALL

Citation : 2016 Latest Caselaw 5920 ALL
Judgement Date : 19 September, 2016

Allahabad High Court
Ved Prakash vs State Of U.P. And 4 Ors. on 19 September, 2016
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 35967 of 2016
 

 
Petitioner :- Ved Prakash
 
Respondent :- State Of U.P. And 4 Ors.
 
Counsel for Petitioner :- Rang Nath Pandey,Rahul Pandey
 
Counsel for Respondent :- C.S.C.,Sunil Kumar Misra
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Passed over on the illness slip of Sri Sunil Kumar Misra, learned counsel for the respondent.

List in the next cause list.

Order Date :- 19.9.2016

AU

 

 

 
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