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J.N. Sapru And Others vs State Of U.P. & Another
2016 Latest Caselaw 5896 ALL

Citation : 2016 Latest Caselaw 5896 ALL
Judgement Date : 16 September, 2016

Allahabad High Court
J.N. Sapru And Others vs State Of U.P. & Another on 16 September, 2016
Bench: Naheed Ara Moonis



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 3251 of 1999
 

 
Applicant :- J.N. Sapru And Others
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Yashwant Varma,Rohan Gupta
 
Counsel for Opposite Party :- Govt. Advocate,B.K. Singh Raghuvanshi,R.B.Singh,S.N. Srivastava,Satish Agrawala
 

 
Hon'ble Naheed Ara Moonis,J.

Learned counsel for the Central Excise Department Shri Praveen Kumar prays for and is granted two weeks time to file counter affidavit.

Let the matter be listed in the week commencing 17.10.2016 before the appropriate Bench.

Order Date :- 16.9.2016

RU

 

 

 
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