Sujata @ Rekha vs Jogindra Kumar, S.S.P., ...
2016 Latest Caselaw 5865 ALL

Citation : 2016 Latest Caselaw 5865 ALL
Judgement Date : 15 September, 2016

Allahabad High Court

Sujata @ Rekha vs Jogindra Kumar, S.S.P., ... on 15 September, 2016

Bench: Pankaj Naqvi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 3304 of 2016
 

 
Applicant :- Sujata @ Rekha
 
Opposite Party :- Jogindra Kumar, S.S.P., Allahabad
 
Counsel for Applicant :- Diwan Saifullah Khan
 

 
Hon'ble Pankaj Naqvi,J.

As prayed, list in the week commencing 17.10.2016.

Order Date :- 15.9.2016

G.S

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