Saraswati Medical College Thru ... vs State Of U.P Thru Secy Medical Edu ...
2016 Latest Caselaw 5845 ALL

Citation : 2016 Latest Caselaw 5845 ALL
Judgement Date : 15 September, 2016

Allahabad High Court

Saraswati Medical College Thru ... vs State Of U.P Thru Secy Medical Edu ... on 15 September, 2016

Bench: Amreshwar Pratap Sahi, Rajan Roy




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 1
 

 
Case :- MISC. BENCH No. - 21635 of 2016
 

 
Petitioner :- Saraswati Medical College Thru President Dr Rajat Mathur
 
Respondent :- State Of U.P Thru Secy Medical Edu Lko & Ors
 
Counsel for Petitioner :- Mrs. Komal Jaiswal-Ojus L,Ambrish Singh Yadav
 
Counsel for Respondent :- C.S.C,Sanjay Bhasin,Waseeq Uddin Ahmad
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Rajan Roy,J.

The writ petition is partly allowed vide our order of date passed in Writ Petition No. 20575 (MB) of 2016.

Order Date :- 15.9.2016

Vijay

(Rajan Roy, J) (Amreshwar Pratap Sahi, J)

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