Manoj Kumar vs State Of U.P.
2016 Latest Caselaw 5819 ALL

Citation : 2016 Latest Caselaw 5819 ALL
Judgement Date : 14 September, 2016

Allahabad High Court

Manoj Kumar vs State Of U.P. on 14 September, 2016

Bench: Om Prakash-Vii




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 46
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 31765 of 2016
 

 
Applicant :- Manoj Kumar
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Subhash Chandra Yadav
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Om Prakash-VII,J.

Case has been wrongly listed.

Put up on 19.9.2016, as fresh, before appropriate Bench.

However, this matter shall not be treated as tied up/ part heard to this Bench.

Order Date :- 14.9.2016

G.S

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