Manish Garg vs State Of U.P. & Another
2016 Latest Caselaw 5703 ALL

Citation : 2016 Latest Caselaw 5703 ALL
Judgement Date : 6 September, 2016

Allahabad High Court

Manish Garg vs State Of U.P. & Another on 6 September, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- TRANSFER APPLICATION (CRIMINAL) No. - 141 of 2016
 

 
Applicant :- Manish Garg
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Raghwendra Prasad Mishra
 
Counsel for Opposite Party :- G.A.,Avanish Kumar Shukla,Mithilesh Kumar Shukla
 

 
Hon'ble Pratyush Kumar,J.

Case called out. No one is present from the side of applicant.

List in the next cause list.

Order Date :- 6.9.2016

G.S

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