Sandip @ Makkhan Lal (Wrongly ... vs State Of U.P.
2016 Latest Caselaw 5676 ALL

Citation : 2016 Latest Caselaw 5676 ALL
Judgement Date : 5 September, 2016

Allahabad High Court

Sandip @ Makkhan Lal (Wrongly ... vs State Of U.P. on 5 September, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL No. - 3784 of 2016
 

 
Appellant :- Sandip @ Makkhan Lal (Wrongly Mentioned In Judgm. @ Ram Lal)
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Dinesh Mishra
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Pratyush Kumar,J.

Counter affidavit filed on behalf of State is taken on record.

List in the week commencing 26.9.2016.

Order Date :- 5.9.2016

G.S

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