Kanhaiya Lal Sharma vs Central Bureau Of Investigation ...
2016 Latest Caselaw 5672 ALL

Citation : 2016 Latest Caselaw 5672 ALL
Judgement Date : 5 September, 2016

Allahabad High Court

Kanhaiya Lal Sharma vs Central Bureau Of Investigation ... on 5 September, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- TRANSFER APPLICATION (CRIMINAL) No. - 234 of 2016
 

 
Applicant :- Kanhaiya Lal Sharma
 
Opposite Party :- Central Bureau Of Investigation Thru' Its Director
 
Counsel for Applicant :- Ramesh Kumar Pandey
 
Counsel for Opposite Party :- Amit Misra
 

 
Hon'ble Pratyush Kumar,J.

Counter affidavit filed on behalf of the State is taken on record.

List in the next cause list.

Meanwhile, rejoinder affidavit may be filed.

Order Date :- 5.9.2016

G.S

Download the LatestLaws.com Mobile App