Lalit Kumar Agrawal vs Union Of India And Others
2016 Latest Caselaw 5656 ALL

Citation : 2016 Latest Caselaw 5656 ALL
Judgement Date : 2 September, 2016

Allahabad High Court

Lalit Kumar Agrawal vs Union Of India And Others on 2 September, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 3862 of 2000
 

 
Applicant :- Lalit Kumar Agrawal
 
Opposite Party :- Union Of India And Others
 
Counsel for Applicant :- V.M.Zaidi,K.K.Dwivedi,R.P.Dwivedi
 
Counsel for Opposite Party :- B.N.Singh,A.G.A.,B.N. Singh,G.S. Hajela,Girdhar Nath
 

 
Hon'ble Naheed Ara Moonis,J.

There is an illness slip of Shri G.S. Verma, learned counsel for the applicant in the connected matter.

Let the matter be listed peremptorily after two weeks alongwith the connected petition.

Order Date :- 2.9.2016

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