Citation : 2016 Latest Caselaw 5634 ALL
Judgement Date : 1 September, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 43 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 5011 of 2016 Applicant :- Rajesh Gupta Opposite Party :- C.B.I. Counsel for Applicant :- Manish Tiwary,Ashwini Kumar Awasthi Counsel for Opposite Party :- Nazrul Islam Jafri,Amit Mishra,Gyan Prakash Hon'ble Pratyush Kumar,J.
As prayed, list on 9.9.2016.
Order Date :- 1.9.2016
G.S
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!