Citation : 2016 Latest Caselaw 6702 ALL
Judgement Date : 26 October, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 33 Case :- WRIT - C No. - 52164 of 2016 Petitioner :- Kalka Institute For Research And Advanced Studies Respondent :- State Of U.P. And 3 Others Counsel for Petitioner :- Nipun Singh,Anurag Khanna Counsel for Respondent :- C.S.C./2016/49528,Shikha Singh Hon'ble Ashwani Kumar Mishra, J.
On the request of learned counsel for the respondents, the case is passed over for the day .
Put up tomorrow i.e, on 27.10.2016, as fresh to enable her to obtain instruction in the matter.
Order Date :- 26.10.2016.
Vinod.
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