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Deen Mohammad vs The New India Insurance Co. Ltd. ...
2016 Latest Caselaw 6701 ALL

Citation : 2016 Latest Caselaw 6701 ALL
Judgement Date : 26 October, 2016

Allahabad High Court
Deen Mohammad vs The New India Insurance Co. Ltd. ... on 26 October, 2016
Bench: Ashwani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - C No. - 51832 of 2016
 

 
Petitioner :- Deen Mohammad
 
Respondent :- The New India Insurance Co. Ltd. And 2 Others
 
Counsel for Petitioner :- Ajay Yadav
 
Hon'ble Ashwani Kumar Mishra, J.

Supplementary affidavit filed today, is taken on record.

On the request of learned counsel for the petitioner, the case is passed over for the day.

Put up this matter on 04th November, 2016, as fresh, before the appropriate Bench.

Order Date :- 26.10.2016

Vinod.

 

 

 
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