Rai Bahadur Singh vs Prescribed Officer, Labour Court ...
2016 Latest Caselaw 6696 ALL

Citation : 2016 Latest Caselaw 6696 ALL
Judgement Date : 26 October, 2016

Allahabad High Court

Rai Bahadur Singh vs Prescribed Officer, Labour Court ... on 26 October, 2016

Bench: Ashwani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - C No. - 51790 of 2016
 

 
Petitioner :- Rai Bahadur Singh
 
Respondent :- Prescribed Officer, Labour Court And Another
 
Counsel for Petitioner :- Sudhanshu Srivastava
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Ashwani Kumar Mishra,J.

As prayed, put up this matter on 4th November, 2016, as fresh, before the appropriate Court.

Order Date :- 26.10.2016

Vinod.

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