Citation : 2016 Latest Caselaw 6695 ALL
Judgement Date : 26 October, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 33 Case :- WRIT - C No. - 51807 of 2016 Petitioner :- M/S Indo Gulf Industries Limited Respondent :- State Of U.P. And 2 Others Counsel for Petitioner :- Rohan Gupta Counsel for Respondent :- C.S.C.,Bansh Narain Rai Hon'ble Ashwani Kumar Mishra,J.
On the prayer made by learned counsel for the petitioner, put up on 3.11.2016, as fresh, before the appropriate Court.
Order Date :- 26.10.2016
Vinod.
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