Smt. Magan Rani vs State Of U.P. And 4 Others
2016 Latest Caselaw 6694 ALL

Citation : 2016 Latest Caselaw 6694 ALL
Judgement Date : 26 October, 2016

Allahabad High Court

Smt. Magan Rani vs State Of U.P. And 4 Others on 26 October, 2016

Bench: Ashwani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - C No. - 51813 of 2016
 

 
Petitioner :- Smt. Magan Rani
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Dilip Kumar Goswami
 
Counsel for Respondent :- C.S.C.,Pooja Talwar,Rajiv Sharma
 

 
Hon'ble Ashwani Kumar Mishra,J.

On the prayer made by learned counsel for the respondents, put up on 3.11.2016, as fresh, before the appropriate Court.

Order Date :- 26.10.2016

Vinod.

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