Ijhar vs Paras Jain And (Kathik) And 26 ...
2016 Latest Caselaw 6690 ALL

Citation : 2016 Latest Caselaw 6690 ALL
Judgement Date : 26 October, 2016

Allahabad High Court

Ijhar vs Paras Jain And (Kathik) And 26 ... on 26 October, 2016

Bench: Ashwani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - C No. - 51638 of 2016
 

 
Petitioner :- Ijhar
 
Respondent :- Paras Jain And (Kathik) And 26 Others
 
Counsel for Petitioner :- Arvind Kumar Mishra
 
Counsel for Respondent :- C.S.C.
 
Hon'ble Ashwani Kumar Mishra, J.

Supplementary affidavit filed today, is taken on record.

On the request of learned counsel for the petitioner, the case is passed over for the day.

Put up this matter on 04th November, 2016, as fresh.

Order Date :- 26.10.2016

Vinod.

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