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Yashpal Yadav vs State Of U.P. And 3 Others
2016 Latest Caselaw 6687 ALL

Citation : 2016 Latest Caselaw 6687 ALL
Judgement Date : 26 October, 2016

Allahabad High Court
Yashpal Yadav vs State Of U.P. And 3 Others on 26 October, 2016
Bench: Ashwani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - C No. - 51671 of 2016
 

 
Petitioner :- Yashpal Yadav
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Jokhan Prasad
 
Counsel for Respondent :- C.S.C.
 
Hon'ble Ashwani Kumar Mishra, J.

On the request of learned counsel for the petitioner, the case is passed over for the day.

Put up this matter on 04th November, 2016, as fresh.

Order Date :- 26.10.2016

Vinod.

 

 

 
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