Shiv Nath Dubey vs State Of U.P. And 5 Others
2016 Latest Caselaw 6682 ALL

Citation : 2016 Latest Caselaw 6682 ALL
Judgement Date : 26 October, 2016

Allahabad High Court

Shiv Nath Dubey vs State Of U.P. And 5 Others on 26 October, 2016

Bench: Ashwani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - C No. - 48573 of 2016
 

 
Petitioner :- Shiv Nath Dubey
 
Respondent :- State Of U.P. And 5 Others
 
Counsel for Petitioner :- K. Ajit
 
Counsel for Respondent :- C.S.C.,Raghvendra Pratap Singh
 

 
Hon'ble Ashwani Kumar Mishra,J.

On the prayer made by learned counsel for the respondents, put up as fresh on 8.11.2016, before the appropriate Court.

Learned counsel for the respondents will inform in writing about the order passed today to the counsel for the petitioner.

Order Date :- 26.10.2016

Vinod.

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