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Trinity Institute Of Education, ... vs State Of U.P. And 4 Others
2016 Latest Caselaw 6670 ALL

Citation : 2016 Latest Caselaw 6670 ALL
Judgement Date : 26 October, 2016

Allahabad High Court
Trinity Institute Of Education, ... vs State Of U.P. And 4 Others on 26 October, 2016
Bench: Ashwani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - C No. - 49758 of 2016
 

 
Petitioner :- Trinity Institute Of Education, Abupur
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Pratik Chandra
 
Counsel for Respondent :- C.S.C.
 
Hon'ble Ashwani Kumar Mishra, J.

Learned Standing Counsel states that he has received instructions in the matter, and that he shall be filing a counter affidavit.

Let a counter affidavit be filed in the matter, within a week. Rejoinder affidavit may be filed within 48 hours thereafter.

Put on 09th November, 2016, as fresh.

Order Date :- 26.10.2016

Vinod.

 

 

 
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