Devi Singh vs State Of U.P. & Others
2016 Latest Caselaw 6669 ALL

Citation : 2016 Latest Caselaw 6669 ALL
Judgement Date : 26 October, 2016

Allahabad High Court

Devi Singh vs State Of U.P. & Others on 26 October, 2016

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- WRIT - B No. - 34245 of 2010
 

 
Petitioner :- Devi Singh
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Ratnesh Kumar Srivastava
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Case called out. No one is present.

The writ petition is dismissed for default.

Order Date :- 26.10.2016

Download the LatestLaws.com Mobile App