Sunday, 03, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Bhupendra vs State Of U.P.
2016 Latest Caselaw 6658 ALL

Citation : 2016 Latest Caselaw 6658 ALL
Judgement Date : 25 October, 2016

Allahabad High Court
Bhupendra vs State Of U.P. on 25 October, 2016
Bench: Ashwani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 35111 of 2016
 

 
Applicant :- Bhupendra
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Pushpendra Singh
 
Counsel for Opposite Party :- G.A.
 
Hon'ble Ashwani Kumar Mishra, J.

Let a counter affidavit be filed in the matter by learned A.G.A for the State, within four weeks. Rejoinder affidavit may be filed within two weeks thereafter.

List thereafter before the appropriate Bench.

Order Date :- 25.10.2016.

Vinod.

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter