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Bablu @ Himmat vs State Of U.P.
2016 Latest Caselaw 6635 ALL

Citation : 2016 Latest Caselaw 6635 ALL
Judgement Date : 24 October, 2016

Allahabad High Court
Bablu @ Himmat vs State Of U.P. on 24 October, 2016
Bench: Pramod Kumar Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 27940 of 2016
 

 
Applicant :- Bablu @ Himmat
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Preet Pal Singh Rathore,Neelam Singh
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Pramod Kumar Srivastava, J.

Put up tomorrow i.e. on 25.10.2016, as fresh.

Order Date :- 24.10.2016

Vinod.

 

 

 
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