Usha vs State Of U.P.
2016 Latest Caselaw 6632 ALL

Citation : 2016 Latest Caselaw 6632 ALL
Judgement Date : 24 October, 2016

Allahabad High Court

Usha vs State Of U.P. on 24 October, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 26678 of 2016
 

 
Applicant :- Usha
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Hari Pratap Gupta
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Pramod Kumar Srivastava, J.

On the request of learned A.G.A for the State, the case is adjourned for the day.

Put up tomorrow i.e. on 25.10.2016, as fresh.

Order Date :- 24.10.2016

Vinod.

Download the LatestLaws.com Mobile App