Citation : 2016 Latest Caselaw 6630 ALL
Judgement Date : 24 October, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 29 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 30026 of 2016 Applicant :- Satyam Tiwari @ Beenu Opposite Party :- State Of U.P. Counsel for Applicant :- Madhu Sudan Dwivedi Counsel for Opposite Party :- G.A. Hon'ble Pramod Kumar Srivastava, J.
On the request of learned counsel for the applicant, the case is passed over for the day.
List in ordinary course.
Order Date :- 24.10.2016
Vinod.
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