C/M Kisan Inter College, Alai ... vs State Of U.P. And 3 Others
2016 Latest Caselaw 6620 ALL

Citation : 2016 Latest Caselaw 6620 ALL
Judgement Date : 21 October, 2016

Allahabad High Court

C/M Kisan Inter College, Alai ... vs State Of U.P. And 3 Others on 21 October, 2016

Bench: Ashwani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - C No. - 49939 of 2016
 

 
Petitioner :- C/M Kisan Inter College, Alai Tundla
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Rajesh Tripathi,Ashwani Kumar Mishra
 
Counsel for Respondent :- C.S.C.
 
Hon'ble Ashwani Kumar Mishra, J.

The correction application no. 326618 of 2016, is allowed and the order dated 19.10.2016 is corrected as follows:-

"In the third line of second paragraph of the order dated 19.10.2016, the words "Jawahar Lal Nehru Raghunandan Inter College Jamunamath Kasili, District Deoria" shall be deleted and in it's place "Kisan Inter College, Alai Tundla, Firozabad" shall be read.

Order Date :- 21.10.2016.

Vinod.,

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