Sheesh Pal vs Union Of India & Others
2016 Latest Caselaw 6618 ALL

Citation : 2016 Latest Caselaw 6618 ALL
Judgement Date : 21 October, 2016

Allahabad High Court

Sheesh Pal vs Union Of India & Others on 21 October, 2016

Bench: Ashwani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Civil Misc. Correction Application 326617 of 2016 
 
In Re:
 
Civil Misc. Recall Application No. 32829 of 2007.
 
In Re:
 
Case :- WRIT - A No. - 23592 of 2000
 

 
Petitioner :- Sheesh Pal
 
Respondent :- Union Of India & Others
 
Counsel for Petitioner :- A.P. Srivastava,A.K. Jaiswal
 
Counsel for Respondent :- S.S.C.,B.B.Paul
 
Hon'ble Ashwani Kumar Mishra, J.

The order dated 31.01.2007 is hereby corrected by mentioning date of order as '31.07.2007' in place of '31.01.2007' in 1st line of last paragraph.

Accordingly, the Correction Application No. 326617 of 2016 is allowed.

Name of Sri Manoj Kumar, Advocate, shall be shown whenever the matter is listed next.

Order Date :- 21.10.2016.

Vinod.,

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