Shiv Nath Gupta And 6 Others vs State Of U.P. And 2 Others
2016 Latest Caselaw 6617 ALL

Citation : 2016 Latest Caselaw 6617 ALL
Judgement Date : 21 October, 2016

Allahabad High Court

Shiv Nath Gupta And 6 Others vs State Of U.P. And 2 Others on 21 October, 2016

Bench: Ashwani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - C No. - 45320 of 2016
 

 
Petitioner :- Shiv Nath Gupta And 6 Others
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Rajesh Maruya,Radha Kant Ojha
 
Counsel for Respondent :- C.S.C.,Santosh Kr. Singh Paliwal
 
Hon'ble Ashwani Kumar Mishra, J.

On the request of learned counsel for the parties, the case is passed over for the day.

Put up this matter on Wednesday i.e, on 26.10.2016, as fresh.

Order Date :- 21.10.2016.

Vinod.

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