C/M Maharajganj Inter College And ... vs State Of U.P. And 5 Others
2016 Latest Caselaw 6616 ALL

Citation : 2016 Latest Caselaw 6616 ALL
Judgement Date : 21 October, 2016

Allahabad High Court

C/M Maharajganj Inter College And ... vs State Of U.P. And 5 Others on 21 October, 2016

Bench: Ashwani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - C No. - 40142 of 2016
 

 
Petitioner :- C/M Maharajganj Inter College And 2 Others
 
Respondent :- State Of U.P. And 5 Others
 
Counsel for Petitioner :- Adarsh Bhushan,Amit Kumar Srivastava
 
Counsel for Respondent :- C.S.C.,Suresh Chandra Dwivedi
 
Hon'ble Ashwani Kumar Mishra, J.

On the request of learned counsel for the petitioners, the case is passed over for the day.

Put up this matter on Wednesday i.e, on 26.10.2016, as fresh.

Order Date :- 21.10.2016.

Vinod.

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