Panlak Patel vs State Of U.P.
2016 Latest Caselaw 6614 ALL

Citation : 2016 Latest Caselaw 6614 ALL
Judgement Date : 21 October, 2016

Allahabad High Court

Panlak Patel vs State Of U.P. on 21 October, 2016

Bench: Ashwani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 35154 of 2016
 

 
Applicant :- Panlak Patel
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Swati Agrawal,Ashutosh Kumar Mishra
 
Counsel for Opposite Party :- G.A.,Ajeet Kumar Srivastav
 
Hon'ble Ashwani Kumar Mishra, J.

Let a counter affidavit be filed in the matter by learned A.G.A for the State, as well as by Sri Ajeet Kumar Srivastava, Advocate, appearing for the complainant within three weeks. Rejoinder affidavit may be filed within a week thereafter.

List on 23rd November, 2016, before the appropriate Bench.

Order Date :- 21.10.2016.

Vinod.

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