Om Singh vs State Of U.P.
2016 Latest Caselaw 6572 ALL

Citation : 2016 Latest Caselaw 6572 ALL
Judgement Date : 19 October, 2016

Allahabad High Court

Om Singh vs State Of U.P. on 19 October, 2016

Bench: Ashwani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 35136 of 2016
 

 
Applicant :- Om Singh
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Pankaj Satsangi
 
Counsel for Opposite Party :- G.A.
 
Hon'ble Ashwani Kumar Mishra, J.

Let a counter affidavit be filed in the matter by learned A.G.A for the State. Rejoinder affidavit may be filed within a week thereafter.

List on 22nd November, 2016, before the appropriate Bench.

Order Date :- 19.10.2016.

Vinod.

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