Laxmi Prasad Rai vs State Of U.P. And 6 Ors.
2016 Latest Caselaw 6570 ALL

Citation : 2016 Latest Caselaw 6570 ALL
Judgement Date : 19 October, 2016

Allahabad High Court

Laxmi Prasad Rai vs State Of U.P. And 6 Ors. on 19 October, 2016

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - B No. - 30322 of 2014
 

 
Petitioner :- Laxmi Prasad Rai
 
Respondent :- State Of U.P. And 6 Ors.
 
Counsel for Petitioner :- Arvind Srivastava,S.N. Rai
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Anjani Kumar Mishra,J.

Dismissed as infructuous.

For orders, see order of date passed in writ petition no. 16960 of 2015.

Order Date :- 19.10.2016

Mayank

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