Laxmi Prasad Rai vs State Of U.P. Thru' Secry. And 4 ...
2016 Latest Caselaw 6568 ALL

Citation : 2016 Latest Caselaw 6568 ALL
Judgement Date : 19 October, 2016

Allahabad High Court

Laxmi Prasad Rai vs State Of U.P. Thru' Secry. And 4 ... on 19 October, 2016

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - B No. - 59364 of 2013
 

 
Petitioner :- Laxmi Prasad Rai
 
Respondent :- State Of U.P. Thru' Secry. And 4 Others
 
Counsel for Petitioner :- A.K. Rai,Dr. Vinod Kumar Rai,Vishnu Kr. Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Anjani Kumar Mishra,J.

Dismissed.

For orders, see order of date passed in writ petition no. 16960 of 2015.

Order Date :- 19.10.2016

Mayank

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