Tirath Singh & Others vs Dy. Director Of Consolidation, ...
2016 Latest Caselaw 6565 ALL

Citation : 2016 Latest Caselaw 6565 ALL
Judgement Date : 19 October, 2016

Allahabad High Court

Tirath Singh & Others vs Dy. Director Of Consolidation, ... on 19 October, 2016

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - B No. - 9827 of 2006
 

 
Petitioner :- Tirath Singh & Others
 
Respondent :- Dy. Director Of Consolidation, Shahjahanpur & Others
 
Counsel for Petitioner :- R.K. Pandey
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Anjani Kumar Mishra,J.

Partly allowed.

For orders, see order of date passed in writ petition no. 788 of 2006.

Order Date :- 19.10.2016

Mayank

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