State Of U.P. Thru' Divisional ... vs Natthu Lal & Others
2016 Latest Caselaw 6562 ALL

Citation : 2016 Latest Caselaw 6562 ALL
Judgement Date : 19 October, 2016

Allahabad High Court

State Of U.P. Thru' Divisional ... vs Natthu Lal & Others on 19 October, 2016

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - B No. - 35786 of 2006
 

 
Petitioner :- State Of U.P. Thru' Divisional Director, S.F.D.
 
Respondent :- Natthu Lal & Others
 
Counsel for Petitioner :- C.B. Yadav
 
Counsel for Respondent :- B.M.Singh,R.K.Pandey,S.C.,S.C.Verma,S.K.Singh
 

 
Hon'ble Anjani Kumar Mishra,J.

Partly allowed.

For orders, see order of date passed in writ petition no. 788 of 2006.

Order Date :- 19.10.2016

Mayank

Download the LatestLaws.com Mobile App