Smt. Vijeta Pal vs Dhirendra Pal
2016 Latest Caselaw 6545 ALL

Citation : 2016 Latest Caselaw 6545 ALL
Judgement Date : 18 October, 2016

Allahabad High Court

Smt. Vijeta Pal vs Dhirendra Pal on 18 October, 2016

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- TRANSFER APPLICATION (CIVIL) No. - 172 of 2016
 

 
Applicant :- Smt. Vijeta Pal
 
Opposite Party :- Dhirendra Pal
 
Counsel for Applicant :- Adil Jamal
 
Counsel for Opposite Party :- Ramesh Prasad
 
Hon'ble Anjani Kumar Mishra, J.

Counsel appearing for the parties submit that the dispute between them was referred to the Mediation & Conciliation Center.

Accordingly, list this matter after three months awaiting the outcome of the mediation proceedings.

Order Date :- 18.10.2016.

Vinod.

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