In The Matter Of Amrit Agro ... vs Unknown
2016 Latest Caselaw 6544 ALL

Citation : 2016 Latest Caselaw 6544 ALL
Judgement Date : 18 October, 2016

Allahabad High Court

In The Matter Of Amrit Agro ... vs Unknown on 18 October, 2016

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- COMPANY PETITION No. - 45 of 2016
 

 
Petitioner :- In The Matter Of Amrit Agro Industries Ltd. And Another
 
Counsel for Petitioner :- Kiran Kumar Arora
 
Hon'ble Anjani Kumar Mishra, J.

The Official Liquidator has filed his report in this second motion petition.

He prays for and is granted two weeks' time to file the report of the Regional Director.

List on 04thNovember, 2016.

Order Date :- 18.10.2016

Vinod.

Download the LatestLaws.com Mobile App