Gurucharan Singh And 3 Others vs Mohd. Yasin And 2 Others
2016 Latest Caselaw 6543 ALL

Citation : 2016 Latest Caselaw 6543 ALL
Judgement Date : 18 October, 2016

Allahabad High Court

Gurucharan Singh And 3 Others vs Mohd. Yasin And 2 Others on 18 October, 2016

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - A No. - 63806 of 2013
 

 
Petitioner :- Gurucharan Singh And 3 Others
 
Respondent :- Mohd. Yasin And 2 Others
 
Counsel for Petitioner :- Abhinav Prasad
 
Counsel for Respondent :- T.A. Khan
 
Hon'ble Anjani Kumar Mishra, J.

The case is passed over on the illness slip of Sri T.A. Khan, learned counsel for the respondents.

List in the next cause list.

Order Date :- 18.10.2016

Vinod.

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