Ram Bahadur vs State Of U.P.
2016 Latest Caselaw 6540 ALL

Citation : 2016 Latest Caselaw 6540 ALL
Judgement Date : 18 October, 2016

Allahabad High Court

Ram Bahadur vs State Of U.P. on 18 October, 2016

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 34566 of 2016
 

 
Applicant :- Ram Bahadur
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Sunita Chauhan,Dev Raj Singh
 
Counsel for Opposite Party :- G.A.
 
Hon'ble Anjani Kumar Mishra, J.

Sri Anand Kumar Singh, Advocate has put in appearance and filed his Vakalatnama on behalf of complainant, which is taken on record.

List after three weeks.

In the meantime, learned A.G.A for the State may file counter affidavit.

On the next date of listing, name of Sri Anand Kumar Singh, Advocate, may be shown as counsel for the complainant.

Order Date :- 18.10.2016

Vinod.

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