Smt. Krishna vs State Of U.P. And Another
2016 Latest Caselaw 6537 ALL

Citation : 2016 Latest Caselaw 6537 ALL
Judgement Date : 18 October, 2016

Allahabad High Court

Smt. Krishna vs State Of U.P. And Another on 18 October, 2016

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- TRANSFER APPLICATION (CIVIL) No. - 310 of 2016
 

 
Applicant :- Smt. Krishna
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Mahendra Kumar Yadav,Vinod Kumar Yadav
 
Hon'ble Anjani Kumar Mishra, J.

List in the next cause list, awaiting return of notice.

Order Date :- 18.10.2016

Vinod.

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