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In The Matter Of Suresh Krishna ... vs K.G.Bhargava And Others
2016 Latest Caselaw 6520 ALL

Citation : 2016 Latest Caselaw 6520 ALL
Judgement Date : 7 October, 2016

Allahabad High Court

In The Matter Of Suresh Krishna ... vs K.G.Bhargava And Others on 7 October, 2016

Bench: Sunita Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL No. - 890 of 2001
 

 
Appellant :- In The Matter Of Suresh Krishna Chandra Bhargava
 
Respondent :- K.G.Bhargava And Others
 
Counsel for Appellant :- Ashutosh Srivastava,Gopal Krishna,M.K. Pandey,Rahul Sahai,Rajul Bhargava
 
Counsel for Respondent :- Shamim Ahmad,A.K. Upadhaya,A.S. Rai,Dr.G.S.D.Misra,H.N.Pandey,Mohd Arif,Prabodh Kr. Bajpai,Rupak Chaubey,Sukesh,V.P.Varshney,Vishal Agrawal,Vivek Dubey
 

 
Hon'ble Mrs. Sunita Agarwal,J.

Civil Misc. Correction Application No. 275103 of 2016

Heard learned counsel for the appellant.

Necessary correction has been made by the Court today in the order dated 30.10.2015.

Office is directed to correct the certified copy of the order dated 30.10.2015 issued to the applicant today itself.

This application stands disposed of.

Order Date :- 7.10.2016

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In The Matter Of Suresh Krishna ... vs K.G.Bhargava And Others
2016 Latest Caselaw 6520 ALL

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In The Matter Of Suresh Krishna ... vs K.G.Bhargava And Others2016 Latest Caselaw 6520 ALL

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

In The Matter Of Suresh Krishna ... vs K.G.Bhargava And Others
2016 Latest Caselaw 6520 ALL